Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Odisha - Subsection Section 22(2) in Orissa Universities Act, 1989 (2)Till such yardstick is finalized, the yardstick for the teaching posts prescribed by the University Grants Commission and that for the other corresponding posts under the State Government shall be followed.
