(1)All posts of officers (which shall not include the Vice-Chancellor), teachers and other employees of a University shall be created and the scales of pay and allowances attached to such posts shall be determined by tine Chancellor subject to specific allotment of funds for this purpose in the budget of the concerned University and shall be in accordance with the yardstick formulated by such University with the approval of the State Government.(2)Till such yardstick is finalized, the yardstick for the teaching posts prescribed by the University Grants Commission and that for the other corresponding posts under the State Government shall be followed.(3)Whenever posts are created beyond the yardstick approved by the State Government under sub-section (1), prior concurrence of the State Government shall be obtained.
