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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(16) in Plant Quarantine (Regulation of Import into India) Order, 2003

(16)The importer shall be liable to pay the prescribed fee for inspection of plants in the PEQ facility as laid down in Schedule-IX.] [Replaced by Notification No. S.O. 2286(E), dated 4.6.2018.]