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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Meghalaya - Subsection

Section 16(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(1)Every grower, resident in the district may be a member of the Growers' Association on payment of Rs. 2 (Rupees two) as registration fee which will be non-recurring and non-refundable.