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[Section 15]
[Entire Act]
State of Punjab - Subsection
Section 15(1) in Maharaja Ranjit Singh State Technical University Act, 2014
| (i) | the Vice-Chancellor; | : | Chairman |
| (ii) | the Principal Secretary to Government of PunjabDepartment of Finance; | : | Member |
| (iii) | the Principal Secretary to Government of PunjabDepartment of Technical Education and Industrial Training; | : | Member |
| (iv) | the Director Technical Education and IndustrialTraining Punjab; and | : | Member |
| (v) | one member of the Board to be nominated by theChairman. | : | Member |