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State of Punjab - Section

Section 15 in Maharaja Ranjit Singh State Technical University Act, 2014

15. Constitution of the Finance Committee.

(1)The Finance Committee shall consist of the following members, namely:-
(i) the Vice-Chancellor; : Chairman
(ii) the Principal Secretary to Government of PunjabDepartment of Finance; : Member
(iii) the Principal Secretary to Government of PunjabDepartment of Technical Education and Industrial Training; : Member
(iv) the Director Technical Education and IndustrialTraining Punjab; and : Member
(v) one member of the Board to be nominated by theChairman. : Member
(2)The Finance Committee shall advise the Board on all financial matters.