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State of Uttar Pradesh - Section

Section 31 in The U.P. State Universities (Centralised) Service Rules, 1975

31. Incidence of leave charges, etc

. - The incidence of leave charges, transit, pay and allowances including travelling allowance of a member of the Centralised Service transferred from one University to another, shall be regulated in accordance with the following principles :
(a)When a member of the service is transferred from one University to another, his transit pay and allowances shall be borne by the University to which he is transferred.
(b)Before the member of the service is allowed to draw his pay and allowances in the University to which he has been transferred, the member shall produce a certificate from the Finance Officer of the University in which he has been serving before such transfer, to the effect that such member has not drawn any such pay or allowances.
(c)Leave salary shall be borne by the University from where such member proceeds on leave.