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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(b) in The U.P. State Universities (Centralised) Service Rules, 1975

(b)Before the member of the service is allowed to draw his pay and allowances in the University to which he has been transferred, the member shall produce a certificate from the Finance Officer of the University in which he has been serving before such transfer, to the effect that such member has not drawn any such pay or allowances.