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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Jai Dev Malhotra vs . Mc Shimla on 9 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Jai Dev Malhotra vs. MC Shimla .

CMPMO No.384 of 2022 9.09.2022 Present Mr. N.K.Sood, Senior Advocate with Mr. Aman Sood, Advocate, for the petitioners.

Mr. Naresh Gupta, Advocate, for respondent No.1.

Mr. Sudhir Bhatnagar, Mr. Narinder Guleria, Additional Advocate Generals with Ms. Svaneel Jaswal Deputy Advocate General and Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondents-State rLearned counsel representing the respondents pray for and are granted four weeks' time to file reply, failing which, right to file the same shall stand closed. List on 18.10.2022.

(Sandeep Sharma) Judge 9th September, 2022 (shankar) ::: Downloaded on - 09/09/2022 20:05:40 :::CIS