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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(2)
(i)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition.
(ii)A service counter, if provided, shall have a top of smooth and impervious material.
(iii)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.