Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Odisha - Subsection Section 44(2)(iii) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975 (iii)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.