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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(c) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(c)A candidate found guilty of approaching or influencing directly or indirectly regarding his unfair means case, any member of the Board of Studies or member or officials of the Council, shall be disqualified for one year in addition to the punishment awarded to him for using unfair means.