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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(d) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(d)"Administrative Committee" means the Committee constituted by the respective Central Co-operative Bank under the provisions of the bye-laws or in the absence of such provisions in bye-laws, a committee constituted by the Board of the respective Central Co-operative Bank for the administration of these Rules.