Punjab-Haryana High Court
Nitesh Kumar vs U.T. Chandigarh on 5 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
RFA No. 3487 of 2002 (O&M)
Nitesh Kumar ...........Appellant
Vs.
U.T. Chandigarh ........Respondent
CORUM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. P.C. Dhiman, Advocate for the appellant.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3485 of 2002, titled Hardial Singh and others Vs. Union Territory, Chandigarh.
(RAJESH BINDAL) 05.10.2010 JUDGE G.Arora