Himachal Pradesh High Court
Jas Pal And Another vs . Kishan Singh on 2 March, 2026
Jas Pal and another vs. Kishan Singh .
RSA No. 180 of 2022 02.03.2026 Present: Mr. Sarthak Mehta, Advocate, for the appellants.
Mr. Parveen Chauhan, Advocate, for the respondent.
of At the request of learned counsel for the rt appellants, in order to enable him to inspect the record, list on 30.03.2026.
(Romesh Verma) Judge March 2, 2026 (Nisha) ::: Downloaded on - 03/03/2026 20:38:16 :::CIS