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[Cites 0, Cited by 0] [Section 480] [Entire Act]

State of Jharkhand - Subsection

Section 480(c) in Bihar Education Code, 1961

(c)an examination, oral or written or both, of not more than three hours duration, in which the Regional Deputy Director, or other examiner will put some question on the art of teaching, object lessons, class management, organization and discipline. Approved books on such subjects will from time to time be recommended for the use of candidates.