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State of Jharkhand - Section

Section 480 in Bihar Education Code, 1961

480. Nature of the examination.

- The examination both for English and language teachers will be mainly practical, and will consist of-
(a)a practical examination in class control, the candidate being required to keep a class of at least a dozen boys attentive and fully occupied throughout a lesson;
(b)a practical test of teaching ability, the candidate being required to give two lessons on different subjects prescribed by the Regional Deputy Director of Education. Previous notice of the subject chosen by the Regional Deputy Director of Education or other examiner being given to the teachers who are to be examined;
(c)an examination, oral or written or both, of not more than three hours duration, in which the Regional Deputy Director, or other examiner will put some question on the art of teaching, object lessons, class management, organization and discipline. Approved books on such subjects will from time to time be recommended for the use of candidates.
(G. O. no. 1-E., dated the 2nd January 1935.)