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State of Rajasthan - Section

Section 5 in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

5. Time limit for making payment.

- The amount of ex-gratia assistance admissible under these rules to the eligible persons shall invariably be paid during a period of two months after the receipt of information/request for the grant by the District Authorities. The payment would be made out of the imprest for compensation money available with the Deputy Chief Medical and Health Officer (F.P.) which would be recouped from time to time from the State non-lapsable ex-gratia fund.