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State of Gujarat - Section

Section 16 in First Statutes of the Rai University

16. The Academic Council.

- The Academic Council shall be the principal recommending academic body of the University and shall coordinate and exercise general supervision over the academic policies and programmes of the University and shall have the control over and be responsible for the maintenance of standards of education, teaching and training, inter-departmental co-ordination, research, examinations and tests of the University.
16.1Constitution of the Academic Council. - The Academic Council consists of the following members, namely:-
(a)The Provost-Chairman
(b)The Registrar-Member-Secretary
(c)Four or more such other members nominated by the Governing Body or Provost of the University
16.2Meeting of the Academic Council. - 1. The meeting of the Academic Council will be as under:-i. The Academic Council shall meet as often as may be necessary.ii. Three members of the Academic Council shall constitute the quorum of the meeting of the Academic Council.