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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(16) in First Statutes of the Rai University

16.1Constitution of the Academic Council. - The Academic Council consists of the following members, namely:-
(a)The Provost-Chairman
(b)The Registrar-Member-Secretary
(c)Four or more such other members nominated by the Governing Body or Provost of the University