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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(vii) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(vii)Evaluation. - For each theory course, at least 20% to 30% marks may be assigned for continuous internal assessment and 70% to 80% for term end examination conducted by the examining body and one fourth of the total marks shall be allocated to evaluating the student's performance during the school internship. The weight age for internal and external assessment shall be fixed by the affiliating body within the ranges specified above. Candidates must be internally assessed on the entire practicum course and not only on the project/field work given to them as part of their units of study and basis for assessment and criteria used ought to be transparent for students benefit maximally out of professional feedback. Students shall be given information about their grades/marks as part of professional feedback so that they get the opportunity to improve their performance. The basis of internal assessment may include individual or group assignments, observation, records, diaries, reflective journal etc.