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Union of India - Section

Section 11 in Public Provident Fund Scheme, 2019

11. Closure of account or continuation of account without deposits after maturity.

(1)Any time after the expiry of fifteen years from the end of the year in which the account was opened, the account holder may apply in Form-3 to the accounts office for the closure of his account. The accounts office shall allow the withdrawal of the entire balance along with due interest up to the last day of the month preceding the month in which the account is closed.
(2)The account holder may retain his account after maturity without making any further deposits for any period and the balance in the account will continue to earn interest at the rate applicable to the Scheme:Provided that the account holder may make one withdrawal, in each year, of any amount within the balance.
(3)Once the account is continued without deposits for more than a year, the account holder shall not have the option again to continue the account with deposits.