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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in Public Provident Fund Scheme, 2019

(2)The account holder may retain his account after maturity without making any further deposits for any period and the balance in the account will continue to earn interest at the rate applicable to the Scheme:Provided that the account holder may make one withdrawal, in each year, of any amount within the balance.