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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental professional Courses) Rules 2004

4. Allotment of seats.

- The seats to be allotted in each Un-aided Minority Professional Institution under these Rules for Admission of candidates shall be classified as:
(i)Category-A - (25% of the sanctioned in take of the seats) - Competent Authority Seats for General Students. - These seats shall be filled up through counseling by the competent authority as per merit/ ranking following Rules of Reservation from the students who have passed the common entrance test held by the State (EAMCET) for that year.
(ii)Category-B - (25% of the sanctioned intake of the seats) - (Competent Authority Seats for Minority candidates). - These seats shall be filled up with the concerned minority candidates through counseling by the Competent Authority as per merit from the students who have passed the common entrance test held by the State (EAMCET) for that year.
(iii)Category - C (15% of the sanctioned intake of the seats) - EAMCET Ranking Based Management seats for the Minority Candidates. -Seats should be filled up by the management of the Minority Institution based on merit in the common entrance test (EAMCET) held by the State for that year and from the Minority candidates concerned who have applied to the Managements.
(iv)Category - D (10% of the sanctioned intake of the seats) - EAMCET Ranking Based Management seats for the General Candidates. - Seats should be filled up by the management of the Minority Institutions based on merit in the common entrance test (EAMCET) held by the State for that year and with candidates who have applied to the Managements of the Minority Institutions by following rule of reservation.
(v)Category - E - (25% of the sanctioned intake of the seats) - Management Seats. - Seats shall be filed up the management of the College/Institution giving preference to minority students concerned through any rational and transparent method of selection devised by itself subject to fulfillment of the eligibility criteria prescribed by the Medical Council India/Dental Council of India/Government of India/ State Government.