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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iii) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental professional Courses) Rules 2004

(iii)Category - C (15% of the sanctioned intake of the seats) - EAMCET Ranking Based Management seats for the Minority Candidates. -Seats should be filled up by the management of the Minority Institution based on merit in the common entrance test (EAMCET) held by the State for that year and from the Minority candidates concerned who have applied to the Managements.