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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1)(a) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(a)laying down the procedure to be observed at their meetings and the number of members required to form a quorum;