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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010

(2)These regulations shall come into force on expiry of thirty days from the date of [publication in the official gazette] [Published in the Gazette of India, Extraordinary, Part III, dated 12-1-2010.]