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Bombay High Court

Avinash Haribhau Patil And Ors vs Deputy Collector (Acquisition) Raigad ... on 2 August, 2023

Bench: B.P. Colabawalla, M. M. Sathaye

                                                                      Board Sr.No.:-41

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11513 OF 2015

 Vitthal Rama Pawar (katkari) And Ors.          ....PETITIONER
            V/S
 Deputy Collector (acquisition) Raigad And Ors.
                                             ....RESPONDENT

WITH CIVIL APPLICATION IN WP NO. 2626 OF 2018 In Writ Petition 1910 OF 2017 M/s. Madhoor Mangal Associates ....APPLICANT V/S Madhoor Mangal Avenue Phase-i, Co-operative ....RESPONDENT Housing Society Ltd And Ors WITH WRIT PETITION NO. 8862 OF 2015 Sunil Maruti Ghonge And Anr. ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.

....RESPONDENT WITH WRIT PETITION NO. 9884 OF 2015 Mohan Govind Patil And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT Page 1/5 ::: Uploaded on - 02/08/2023 ::: Downloaded on - 03/08/2023 07:38:32 ::: WITH WRIT PETITION NO. 11515 OF 2015 Sunil Ambaji Sakpal ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.

....RESPONDENT WITH WRIT PETITION NO. 3734 OF 2016 Shri. Vidhyadhar Janardan Joshi ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.

....RESPONDENT WITH WRIT PETITION NO. 8856 OF 2015 Avinash Haribhau Patil And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.

....RESPONDENT WITH WRIT PETITION NO. 11138 OF 2015 Yogesh Balkrishna Dhamale And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.

....RESPONDENT WITH WRIT PETITION NO. 9883 OF 2015 Madhukar Ragho Hadage And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT Page 2/5 ::: Uploaded on - 02/08/2023 ::: Downloaded on - 03/08/2023 07:38:32 ::: WITH WRIT PETITION NO. 9885 OF 2015 Vasant Gotiram Gudekar And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT WITH WRIT PETITION NO. 9886 OF 2015 Vasant Gotiram Gudekar And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT WITH WRIT PETITION NO. 9887 OF 2015 Bharat Dagadu Kadam And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.

WITH WRIT PETITION NO. 9888 OF 2015 Baliram Lahu Bhaud And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.

WITH WRIT PETITION NO. 9889 OF 2015 Laxman Narayan Divekar And Ors. ....PETITIONER V/S Page 3/5 ::: Uploaded on - 02/08/2023 ::: Downloaded on - 03/08/2023 07:38:32 ::: Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.

WITH INTERIM APPLICATION STAMP NO. 31804 OF 2022 In Writ Petition 11513 OF 2015 Maruti Govind Pawar (katkari) Decd. Thr. Lhr ....PETITIONER Kashi Maruti Pawar V/S Dy. Collector (acquisition) Raigad And Ors ....RESPONDENT WITH INTERIM APPLICATION STAMP NO. 31801 OF 2022 In Writ Petition 11513 OF 2015 Maruti Govind Pawar (katkari) Decd. Thr. Lhr ....PETITIONER Kashi Maruti Pawar V/S Dy. Collector ( Acquisition) Raigad And Ors ....RESPONDENT WITH INTERIM APPLICATION STAMP NO. 94718 OF 2020 In Writ Petition 11513 OF 2015 Maruti Govind Pawar (katkari) ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors ....RESPONDENT Adv.Shriram S.Kulkarni for Petitioner. Ms.M.S.Bane,AGP for Respondent/State.

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CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 2nd August, 2023 P.C. :

S. O. to 09/08/2023 ( H. O. B.).
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