Bombay High Court
Madhukar Ragho Hadage And Ors vs Deputy Collector (Acquisition) And Ors on 13 March, 2023
Bench: R.D. Dhanuka, Gauri Godse
Board Sr.No.:-74
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9888 OF 2015
Baliram Lahu Bhaud And Ors. ....PETITIONER
V/S
Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT
And Ors.
WITH CIVIL APPLICATION IN WP NO. 2626 OF 2018 In Writ Petition 1910 OF 2017 M/s. Madhoor Mangal Associates ....APPLICANT V/S Madhoor Mangal Avenue Phase-i, Co-operative ....RESPONDENT Housing Society Ltd And Ors WITH WRIT PETITION NO. 11138 OF 2015 Yogesh Balkrishna Dhamale And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT WITH WRIT PETITION NO. 11513 OF 2015 Vitthal Rama Pawar (katkari) And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT Page 1/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 ::: WITH WRIT PETITION NO. 9889 OF 2015 Laxman Narayan Divekar And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH WRIT PETITION NO. 9886 OF 2015 Vasant Gotiram Gudekar And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT WITH WRIT PETITION NO. 9883 OF 2015 Madhukar Ragho Hadage And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT WITH WRIT PETITION NO. 9884 OF 2015 Mohan Govind Patil And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT WITH WRIT PETITION NO. 9885 OF 2015 Vasant Gotiram Gudekar And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT Page 2/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 ::: WITH WRIT PETITION NO. 11515 OF 2015 Sunil Ambaji Sakpal ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT WITH WRIT PETITION NO. 3734 OF 2016 Shri. Vidhyadhar Janardan Joshi ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT WITH WRIT PETITION NO. 9887 OF 2015 Bharat Dagadu Kadam And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH WRIT PETITION NO. 8856 OF 2015 Avinash Haribhau Patil And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT WITH WRIT PETITION NO. 8862 OF 2015 Sunil Maruti Ghonge And Anr. ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT Page 3/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 ::: WITH CIVIL APPLICATION IN WP NO. 2640 OF 2018 In Writ Petition 9889 OF 2015 Gangya Sakarya Katkari ....APPLICANT V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT WITH CIVIL APPLICATION IN WP NO. 2641 OF 2018 In Writ Petition 9889 OF 2015 Bharat Pandurang Divekar ....APPLICANT V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT WITH CIVIL APPLICATION IN WP NO. 2639 OF 2018 In Writ Petition 9889 OF 2015 Bhima Jagannath @ Jagan Waghmare ....APPLICANT V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH WRIT PETITION NO. 9882 OF 2015 Bhalchandra Dattatrey Phatak And Ors ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT Page 4/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 ::: WITH CIVIL APPLICATION IN WP NO. 2638 OF 2018 In Writ Petition 9889 OF 2015 Shravan Pangya Katkari ....APPLICANT V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH CIVIL APPLICATION IN WP NO. 2637 OF 2018 In Writ Petition 9889 OF 2015 Laxman Mahadu Katkari @ Pawar ....APPLICANT V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 26496 OF 2022 In Writ Petition 9888 OF 2015 Baliram Lahu Bhaud And Ors. ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 26489 OF 2022 In Writ Petition 9888 OF 2015 Page 5/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 ::: Haribhau Vitthal Khandekar ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 26485 OF 2022 In Writ Petition 9888 OF 2015 Gangubai Bhagwan Patil ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 26476 OF 2022 In Writ Petition 9888 OF 2015 Pandurang Khandu Patil ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION NO. 4157 OF 2021 In Writ Petition 9888 OF 2015 Parvati Zitu Bane ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
Page 6/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 :::WITH INTERIM APPLICATION NO. 17565 OF 2022 In Writ Petition 9888 OF 2015 Baliram Lahu Bhaud And Ors ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors ....RESPONDENT WITH INTERIM APPLICATION STAMP NO. 2670 OF 2022 In Writ Petition 9888 OF 2015 Kusum Ramdas Patil ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 2627 OF 2022 In Writ Petition 9888 OF 2015 Govind Sahadev Bhoir ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH CIVIL APPLICATION IN WP NO. 782 OF 2017 In Writ Petition 9888 OF 2015 Baliram Lahu Bhaud And Ors. ....APPLICANT Page 7/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 ::: V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH CIVIL APPLICATION IN WP NO. 889 OF 2017 In Writ Petition 9888 OF 2015 Baliram Lahu Bhaud And Ors. ....APPLICANT V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH CIVIL APPLICATION IN WP NO. 419 OF 2018 In Writ Petition 9888 OF 2015 Bhau Sitaram Patil And Ors. ....APPLICANT V/S Baliram Lahu Bhaud And Ors. ....RESPONDENT WITH CIVIL APPLICATION IN WP STAMP NO. 20697 OF 2019 In Writ Petition 9888 OF 2015 Vithoba Rama Patil ....APPLICANT V/S Deputy Collector ( Acquisition) Raigad (0) ....RESPONDENT Alibaug And Ors Page 8/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 ::: CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 13th March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 12/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 9/9 ::: Uploaded on - 13/03/2023 ::: Downloaded on - 14/03/2023 15:34:49 :::