Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3)(ii) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

(ii)in such other area or areas and in relation to such other forest produce and on such date or dates as the State Government may, by notification, specify in this behalf.