Section 1(3) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969
(3)It shall come into force,-(i)at once in such areas and in respect of such forest produce as have been specified by notification issued under sub-section (3) of Section 1 of the Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhyadesh, 1969 (9 of 1969), repealed under Section 23; and(ii)in such other area or areas and in relation to such other forest produce and on such date or dates as the State Government may, by notification, specify in this behalf.
