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[Cites 0, Cited by 0] [Section 15(26)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(26)(15) in First Statutes of the Rai University

15.4.1. Appointments. - (1) To create additional teaching and academic posts as deemed necessary and to decide on the number, qualifications and cadres thereof and to determine the emoluments of such posts.