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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(26) in First Statutes of the Rai University

(26)The board may, subject to such conditions and limitations as it may deem fit, delegate any of its functions to the secretary or any other officer or employees of the university with the consent of sponsoring body.
15.4.1. Appointments. - (1) To create additional teaching and academic posts as deemed necessary and to decide on the number, qualifications and cadres thereof and to determine the emoluments of such posts.