Allahabad High Court
Smt Rekha And Another vs State Of U.P. And Another on 5 December, 2023
Author: Rajiv Gupta
Bench: Rajiv Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:230613 Court No. - 86 Case :- APPLICATION U/S 482 No. - 39474 of 2023 Applicant :- Smt Rekha And Another Opposite Party :- State of U.P. and Another Counsel for Applicant :- Manju Pandey Counsel for Opposite Party :- G.A. Hon'ble Rajiv Gupta,J.
Order on Crl. Misc. Correction Application No. 01 of 2023.
Heard learned counsel for the applicants, learned A.G.A. for the State and perused the record.
In the second line of Seventh paragraph of the order dated 22.11.2023, parties name be read as State Vs. Dushyant Sharma and another.
correction application is accordingly disposed of.
Certified copy of this order be given to the learned counsel for the applicants on payment of usual charges.
Order Date :- 5.12.2023 RPD