Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Uttar Pradesh - Subsection Section 31(d) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956 (d)[ Government lessee] [Substituted by U.P. Act 24 of 1986, Section 15 (w.e.f. 20-8-1982).].
