Section 31 in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956
31. Classes of tenures.
- There shall be, for purposes of this Act, the following classes of tenure-holders, namely :(a)[ bhumidhar with transferable rights; [Substituted by U.P. Act 8 of 1977 Section 60 (w.e.f. 28-1-1977).](b)bhumidhar with non-transferable rights;](c)asami;(d)[ Government lessee] [Substituted by U.P. Act 24 of 1986, Section 15 (w.e.f. 20-8-1982).].
