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[Cites 1, Cited by 9]

Himachal Pradesh High Court

Ashwani Kumar vs . Vandna Devi on 25 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

AShwani Kumar vs. Vandna Devi .

FAO No. 166 of 2014 25.11.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the appellant.

Mr. Rajesh Mandhotra, Advocate, for the respondent.

CMP No. 7146 of 2018 Learned counsel for the non-applicant seeks time to file reply. Be filed within two weeks.

List on 16.12.2022.

CMP No. 10836 of 2022 Learned counsel for the non-applicant submits that the reply has been filed but the same is not on record. Registry is directed to trace and place the same on record. List on the date already fixed.

(Satyen Vaidya) Judge 25 November, 2022 (kck) ::: Downloaded on - 25/11/2022 20:35:27 :::CIS