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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(4)Notwithstanding anything contained in these Rules the post of [Assistant Engineer] [Substituted 'Assistant Engineer (Civil)' by Notification No. G.S.R. 121, dated 7.3.2013 (w.e.f. 4.5.1998).] shall be filled by direct recruitment through combined Competitive Examination to be conducted by the Commission in accordance with the Rajasthan State Engineering Services (Direct Recruitment by Combined Competitive Examination) Rules, 1991.