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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)Where the Authority is satisfied that there are reasonable grounds to inquire into a matter arising out of the provisions of this Act, it may, suo-motu, initiate an inquiry in respect thereof.