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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(6)(b) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(b)In case the energy shortfall occurs after ten years from the date of commercial operation of a generating station, the following shall apply.