Section 99 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
99. Form work.
- The employer shall ensure at a construction site of a building or other construction work that -(a)all form work are properly designed keeping in view the safety of building workers, building or structures;(b)A responsible person for structural frame and form work-(i)inspects and examines the material, timber, structural steel and scaffolding for its strength and suitability before being taken into use;(ii)lays-down procedures to cover all stages of such structural frame and form work;(iii)supervises such structural frame and form work;(iv)[take all necessary steps or measures to correct any situation with a view to prevent accident or dangerous occurrence during performances of such structural frame and form work that] [Ed. : Since the matter is not clear in the Gazette, the Hindi version is being reproduced below :-].
