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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Sunil Kumar vs . Hpsebl And Ors. on 10 October, 2022

Bench: Sabina, Sushil Kukreja

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Sunil Kumar vs. HPSEBL and Ors.

CWP No.8346 of 2021 10.10.2022 Present: Mr. Vinod Thakur, Advocate, for the petitioner.

Ms. Ruma Kaushik, Advocate, for respondent No.1.

Mr. Munish Dhatwalia, Advocate, for respondent No.2.

Learned counsel for the petitioner seeks time to file rejoinder to the reply filed on behalf of respondent No.1.

List again on 29.12.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:28 :::CIS