Himachal Pradesh High Court
Sunil Kumar vs . Hpsebl And Ors. on 30 May, 2022
Bench: Sabina, Satyen Vaidya
Sunil Kumar vs. HPSEBL and ors.
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CWP No. 8346 of 2021 30.05.2022 Present: Mr. Vinod Kumar Thakur, Advocate for the petitioner.
Ms. Ruma Kaushik, Advocate for respondent No.1.
Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Dhatwalia, Advocate for respondent No.2.
r Learned counsel for respondent No.2 seeks time to file reply.
List again on 10th October, 2022.
( Sabina ) Acting Chief Justice May 30, 2022 ( Satyen Vaidya ) (naveen) Judge ::: Downloaded on - 30/05/2022 20:06:45 :::CIS