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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. Sheera Niyantran Niyamavali, 1974

(b)"Allottee" means a person in whose favour an order under Section 8 of the Act has been made for the purpose of purchase of molasses or to whom molasses for captive consumption has been transferred or supplied, from the occupier of a sugar factory;