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State of Sikkim - Section

Section 33 in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

33. Power of employee to weigh the goods.

(1)Every employee of the Sikkim Transport shall weigh or cause to 'be weighed the goods consigned for carriage or to be, carried in or upon a transport vehicle of the Sikkim Transport, before issuing carriage receipt and shall enter the weight of the goods in such receipt.
(2)Any employee who suspects that the weight of the goods has not been correctly entered in the carriage receipt, may have the goods reweighed.