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NCT Delhi - Section

Section 28 in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

28. Conduct of auction.

(1)The auction shall be conducted by an officer appointed by the Vice-Chairman in this behalf.
(2)Such officer shall conduct auction in the presence and under the supervision of a Committee consisting of not less than two senior officers of Authority, appointed by the Vice-Chairman in this behalf.