Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(1) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

(1)The auction shall be conducted by an officer appointed by the Vice-Chairman in this behalf.