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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(3) in The Jharkhand State Agricultural University Act, 2000

(3)Dean. - The Dean shall be the Chairman of the Faculty and its Board of Studies and shall be responsible to the Vice-Chancellor for the organisation and implementation of the teaching programme of the Faculty.