Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Jharkhand - Section

Section 24 in The Jharkhand State Agricultural University Act, 2000

24. Other Officers of a University-Duties. - (1) Registrar.

-(i)The Registrar shall be ex-officio Secretary of the Board of Management and of the Academic Council. He shall place before them such information as may be necessary for the transaction of business.(ii)The Registrar shall be responsible for the due custody of the common seal of a University.(iii)The Registrar shall keep a permanent record of all courses, curricula and other information as deemed necessary;(iv)The Registrar shall be responsible for maintaining a permanent record of the academic performance of students of a University including the courses taken, credits obtained, degrees awarded, prizes or other items pertaining to the academic performance of the students.(v)Registrar shall perform such other duties as may be prescribed or required from time to time or which may be assigned by the Board of Management or Vice-Chancellor.
(2)Comptroller. - The Comptroller shall be responsible to the Vice-Chancellor for preparation of the budget, and statement of accounts of a University. He shall manage the funds and investments of a University and shall advise the Vice-Chancellor with regard to the financial policy of a University. He shall be responsible to the Vice-Chancellor for ensuring that expenditure is made as authorised in the budget.
(3)Dean. - The Dean shall be the Chairman of the Faculty and its Board of Studies and shall be responsible to the Vice-Chancellor for the organisation and implementation of the teaching programme of the Faculty.
(4)Director. - (i) The Director of Research shall be responsible for the direction and coordination of research programme as laid down in Section 26 and efficient working of the Research stations.
(ii)The Director of Resident Instruction shall be responsible for inter-faculty and inter-departmental co-ordination of under-graduate and post-graduate resident instruction.
(iii)The Director of Extension Education shall be responsible for direction and co-ordination of agricultural extension education programme as laid down in Section 27.
(iv)The duties and responsibilities of other Directors shall be as prescribed by the Statutes.
(5)Subject to the provisions of this Act, an officer of a University referred to in clauses (3) to (7) of Section 19 shall perform such other duties as may be prescribed or as may be assigned to him from time to time by the Board of Management or the Vice-Chancellor.