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Madhya Pradesh High Court

Balaji Paramedical College Betul vs The State Of Madhya Pradesh on 17 April, 2018

THE HIGH COURT OF MADHYA PRADESH WP-22504-2017 (AARTI GAUTAM Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 17-04-2018 On the request of Shri H.S. Ruprah, learned counsel for the petitioner, list after four weeks.

(RAVI SHANKAR JHA) (RAJEEV KUMAR DUBEY) sh JUDGE JUDGE e ad Digitally signed by SUSHEEL Pr KUMAR JHARIYA Date: 2018.04.17 16:57:34 +05'30' sj a hy ad M of rt ou C h ig H